Maj Ankur Kumar Singh Vs Union Of India & Ors

Armed Forces Tribunal Principal Bench, New Delhi 8 Jul 2022 MA 1817 Of 2022 In OA 710 Of 2022 (2022) 07 AFT CK 0010
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

MA 1817 Of 2022 In OA 710 Of 2022

Hon'ble Bench

Rajendra Menon, Chairperson; P. M. Hariz, Member (A)

Advocates

S.S. Pandey, Anil Gautam

Final Decision

Dismissed

Judgement Text

Translate:

1. This application has been filed on behalf of the applicant with the following prayer:-

(a) Â Allow the Applicant to withdraw the instant Original Application No. 710/2022.

2.  Keeping in view the aforesaid, we allow the MA. The OA 710/2022  stands  dismissed  as  withdrawn  to Â

enable  the applicant to proceed with the intention to take PMR.

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Case Metadata
  • Ck Citation: (2022) 07 AFT CK 0010
  • Coram: Rajendra Menon, Chairperson; P. M. Hariz, Member (A)
  • Bench: Division Bench
  • Advocates: S.S. Pandey, Anil Gautam
  • Result: Dismissed
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