Bittu @ Yaman Vs State Of U.P.

Allahabad High Court 12 Feb 2024 Criminal Misc. Bail Application No. - 14 Of 2024 (2024) 02 AHC CK 0014
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Misc. Bail Application No. - 14 Of 2024

Hon'ble Bench

Piyush Agrawal, J

Advocates

Vijay Tripathi

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 174A, 229A, 307, 323, 325, 352, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 82, 313

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 AHC CK 0014
  • Coram: Piyush Agrawal, J
  • Bench: Single Bench
  • Advocates: Vijay Tripathi
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 174A, 229A, 307, 323, 325, 352, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 82, 313
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