Ventalees Raj Vs Superintendent Of Police And Others

Madras High Court (Madurai Bench) 3 Apr 2024 Criminal Miscellaneous Petition (MD) No.7400 Of 2024 (2024) 04 MAD CK 0090
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Miscellaneous Petition (MD) No.7400 Of 2024

Hon'ble Bench

B.Pugalendhi, J

Advocates

K.P.Narayanakumar, T.Senthil Kumar, C.K.M.Appaji

Final Decision

Disposed Of

Judgement Text

Translate:

B.Pugalendhi, J

1. The petitioner has approached this Court that the respondent police is harassing him under the guise of an enquiry.

2. The learned Additional Public Prosecutor submits that the respondents have conducted a petition enquiry as against this petitioner in C.No.P1/6997/2023 and the same is now closed.

3. Recording the submission of the learned Additional Public Prosecutor, this criminal original petition is closed.

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Case Metadata
  • Ck Citation: (2024) 04 MAD CK 0090
  • Coram: B.Pugalendhi, J
  • Bench: Single Bench
  • Advocates: K.P.Narayanakumar, T.Senthil Kumar, C.K.M.Appaji
  • Result: Disposed Of
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