Thangapandian Vs State

Madras High Court 3 Apr 2024 Criminal Original Petition No. 8282 Of 2024 (2024) 04 MAD CK 0030
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 8282 Of 2024

Hon'ble Bench

T.V.Thamilselvi, J

Advocates

M.Sureshkumar, V.Meganathan

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 272, 273, 328
  • Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 - Section 20(i)
  • Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 77
  • Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003 - Section 7, 9(ii)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 MAD CK 0030
  • Coram: T.V.Thamilselvi, J
  • Bench: Single Bench
  • Advocates: M.Sureshkumar, V.Meganathan
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 272, 273, 328
  • Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 - Section 20(i)
  • Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 77
  • Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003 - Section 7, 9(ii)
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