V.Pandivel Vs Inspector Of Police

Madras High Court (Madurai Bench) 12 Feb 2024 Criminal Original Petition (MD) No. 1143 Of 2024 (2024) 02 MAD CK 0060
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 1143 Of 2024

Hon'ble Bench

M.Dhandapani, J

Advocates

J.Sankara Pandian, S.Manikandan

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 148, 229A, 342

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
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Case Metadata
  • Ck Citation: (2024) 02 MAD CK 0060
  • Coram: M.Dhandapani, J
  • Bench: Single Bench
  • Advocates: J.Sankara Pandian, S.Manikandan
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 147, 148, 229A, 342
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