S.Vallinayagam Vs State

Madras High Court (Madurai Bench) 21 Nov 2023 Criminal Original Petition (MD) No. 20845 Of 2023 (2023) 11 MAD CK 0142
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 20845 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

P.Rajesh, RMS.Sethuraman

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 294(b), 420, 506(II)

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0142
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: P.Rajesh, RMS.Sethuraman
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 294(b), 420, 506(II)
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