Ashok And Others Vs State

Madras High Court 21 Nov 2023 Criminal Original Petition No. 26449 Of 2023 (2023) 11 MAD CK 0130
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 26449 Of 2023

Hon'ble Bench

G.Ilangovan, J

Advocates

S.Senthilvel, R.Kishore Kumar

Acts Referred
  • Indian Penal Code, 1860 - Section 120(B), 299A, 302
  • Explosive Substances Act, 1908 - Section 3

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0130
  • Coram: G.Ilangovan, J
  • Bench: Single Bench
  • Advocates: S.Senthilvel, R.Kishore Kumar
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120(B), 299A, 302
  • Explosive Substances Act, 1908 - Section 3
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