Salman Miya Vs State of UP & Ors

National Green Tribunal Principal Bench, New Delhi 31 May 2024 Original Application No. 97 Of 2022 (I.A. No. 77, 268, 639 Of 2023, 230 Of 2024 (2024) 05 NGT CK 0040
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 97 Of 2022 (I.A. No. 77, 268, 639 Of 2023, 230 Of 2024

Hon'ble Bench

Sudhir Agarwal, JM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 NGT CK 0040
  • Coram: Sudhir Agarwal, JM; Dr. Afroz Ahmad, EM
  • Bench: Division Bench
  • Result: Disposed Of
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