New Ekta Welfare Society Vs South Delhi Municipal Corporation & Anr
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Execution Application No. 05 Of 2021 IN Original Application No. 52 Of 2020
Hon'ble Bench
Adarsh Kumar Goel, CP; S.K. Singh, JM; Dr. Nagin Nanda, EM
Final Decision
Disposed Of
Acts Referred
- National Green Tribunal Act, 2010 - Section 25(2)
Judgement Text
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