Manoj Mishra Vs Union of India & Ors.

Case No: M.A. No. 25 Of 2021 IN Original Application No. 06 Of 2012

Date of Decision: March 26, 2021

Hon'ble Judges: Adarsh Kumar Goel, CP; S.K. Singh, JM; Dr. Nagin Nanda, EM

Bench: Full Bench

Advocate: Garima Prashad, Puja Kalra, Sakshi Popli

Final Decision: Disposed Of