Nagavelli Rajalingamurthy Vs Singareni Collieries Company Ltd. And Ors

National Green Tribunal Principal Bench New Delhi 15 Feb 2019 Original Application No. 102 Of 2018 (2019) 02 NGT CK 0006
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 102 Of 2018

Hon'ble Bench

Raghuvendra S. Rathore, J

Advocates

Sarvan Kumar, A. Sanjeev Kumar, Rahul Pratap, Balendu Shekhar, Raj Kumar Maurya, Sriansh Prakash, Dhananjay Baijal, Nikhil Nayyar

Final Decision

Disposed Off

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 NGT CK 0006
  • Coram: Raghuvendra S. Rathore, J
  • Bench: Single Bench
  • Advocates: Sarvan Kumar, A. Sanjeev Kumar, Rahul Pratap, Balendu Shekhar, Raj Kumar Maurya, Sriansh Prakash, Dhananjay Baijal, Nikhil Nayyar
  • Result: Disposed Off
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