ACIT Central Circle Ghaziabad Vs Anand Educational Society

Income Tax Appellate Tribunal (Delhi H Bench) 27 Jun 2024 Income Tax Appeal No.140/Del/2024 (2024) 06 ITAT CK 0098
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.140/Del/2024

Hon'ble Bench

Sudhir Kumar, Member (J); Pradip Kumar Kedia, Member (A)

Advocates

Mahesh Kumar, Satyajeet Goel

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 12A, 68, 69, 132, 132A, 143(3), 143(1)(a), 147, 148, 153A, 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0098
  • Coram: Sudhir Kumar, Member (J); Pradip Kumar Kedia, Member (A)
  • Bench: Division Bench
  • Advocates: Mahesh Kumar, Satyajeet Goel
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 12A, 68, 69, 132, 132A, 143(3), 143(1)(a), 147, 148, 153A, 271(1)(c)
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