ACIT Vs Knowledge Infrastructure Systems Pvt. Ltd.

Income Tax Appellate Tribunal (Delhi I Bench) 4 Jun 2024 Income Tax Appeal No. 6950/DEL/2018 (2024) 06 ITAT CK 0008
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6950/DEL/2018

Hon'ble Bench

Shamim Yahya, (AM); Sudhir Kumar, J

Advocates

Amit Kumar Jain, R. S. Singhvi, Satyajeet Goel

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 92CA(3), 143(1), 143(2), 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0008
  • Coram: Shamim Yahya, (AM); Sudhir Kumar, J
  • Bench: Division Bench
  • Advocates: Amit Kumar Jain, R. S. Singhvi, Satyajeet Goel
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 92CA(3), 143(1), 143(2), 143(3)
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