Nisha Goel Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi E Bench) 4 Jun 2024 Income Tax Appeal No. 2768/DEL/2023 (2024) 06 ITAT CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2768/DEL/2023

Hon'ble Bench

Shamim Yahya, (AM); Challa Nagendra Prasad, J

Advocates

Suresh Kumar Gupta, Amit Katoch

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 142(1), 143(2), 143(3)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0005
  • Coram: Shamim Yahya, (AM); Challa Nagendra Prasad, J
  • Bench: Division Bench
  • Advocates: Suresh Kumar Gupta, Amit Katoch
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 142(1), 143(2), 143(3)
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