Dy.CIT Vs Sandeep Bajaj

Income Tax Appellate Tribunal (Delhi G Bench) 29 May 2024 Income Tax Appeal No. 2993/DEL/2023, Cross Objection No. 29/DEL/2024 (2024) 05 ITAT CK 0051
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2993/DEL/2023, Cross Objection No. 29/DEL/2024

Hon'ble Bench

S. Rifaur Rahman, (AM); Yogesh Kumar U.S., J

Advocates

Amit Goyel, Pranav Yadav, Anuj Garg

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 2(22)(e), 56, 143(3), 147, 148, 151, 151(1), 151(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0051
  • Coram: S. Rifaur Rahman, (AM); Yogesh Kumar U.S., J
  • Bench: Division Bench
  • Advocates: Amit Goyel, Pranav Yadav, Anuj Garg
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(22)(e), 56, 143(3), 147, 148, 151, 151(1), 151(2)
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