Active Securities Ltd Vs ITO

Income Tax Appellate Tribunal (Delhi A Bench) 27 May 2024 Income Tax Appeal No. 4199/DEL/2014, 2335/DEL/2016 (2024) 05 ITAT CK 0035
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 4199/DEL/2014, 2335/DEL/2016

Hon'ble Bench

G.S. Pannu, (VP); Anubhav Sharma, J

Advocates

Puneet Agarwal, Rishabh Mishra, Kanv Bali

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 7, 9, 10, 12, 12A, 12AA, 12B, 22, 24, 24(a), 32, 32AB, 32AB(l)(b), 56, 56(1), 56(2), 56(2)(ii), 56(2)(iii), 57, 57(iii), 80IA, 143(3)(ii), 194I, 250

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0035
  • Coram: G.S. Pannu, (VP); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Puneet Agarwal, Rishabh Mishra, Kanv Bali
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 7, 9, 10, 12, 12A, 12AA, 12B, 22, 24, 24(a), 32, 32AB, 32AB(l)(b), 56, 56(1), 56(2), 56(2)(ii), 56(2)(iii), 57, 57(iii), 80IA, 143(3)(ii), 194I, 250
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