Dhoom Singh Sharma Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 28 May 2024 Income Tax Appeal No. 3034/DEL/2023 (2024) 05 ITAT CK 0034
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3034/DEL/2023

Hon'ble Bench

S. Rifaur Rahman, (AM); Yogesh Kumar U.S., J

Advocates

Ved Jain, Om Prakash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 147, 148

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
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Orissa HC
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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0034
  • Coram: S. Rifaur Rahman, (AM); Yogesh Kumar U.S., J
  • Bench: Division Bench
  • Advocates: Ved Jain, Om Prakash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 147, 148
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