Rajiv Ghai, Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 26 Dec 2023 Income Tax Appeal No. 9212, 8490/DEL/2019 (2023) 12 ITAT CK 0080
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 9212, 8490/DEL/2019

Hon'ble Bench

Saktijit Dey, (VP); Dr. B.R.R. Kumar, (AM)

Advocates

Shray, Neha Tripathi, Sanjay Kumar

Final Decision

Allowed/Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 54, 54F, 234A, 234B, 234C, 234D

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 12 ITAT CK 0080
  • Coram: Saktijit Dey, (VP); Dr. B.R.R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Shray, Neha Tripathi, Sanjay Kumar
  • Result: Allowed/Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 54, 54F, 234A, 234B, 234C, 234D
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