Adobe Systems Software Ireland Ltd Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 28 Feb 2023 Income Tax Appeal No. 1929, 1930/DEL/2022 (2023) 02 ITAT CK 0128
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1929, 1930/DEL/2022

Hon'ble Bench

G.S. Pannu, P; Saktijit Dey, J

Advocates

Kanchun Kaushal, Rishabh Malhotra, Gangadhar Panda

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 44BB, 44BBA, 143(3), 144C(13), 234D, 244A, 270A, 274

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 02 ITAT CK 0128
  • Coram: G.S. Pannu, P; Saktijit Dey, J
  • Bench: Division Bench
  • Advocates: Kanchun Kaushal, Rishabh Malhotra, Gangadhar Panda
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 44BB, 44BBA, 143(3), 144C(13), 234D, 244A, 270A, 274
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