Gift%20Deeds

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    DONATION DEED  DONATING AMOUNT TO A PUBLIC CHARITABLE TRUST BY THE SON OF THE SETTLER OF THE TRUST
    donation deed donating amount to a public charitable trust by the son of the settler of the trust
    REVOCABLE GIFT DEED BY A FATHER IN LAW IN FAVOUR OF DAUGHTER – IN- LAW CREATING LIFE ESTATE FOR HER MAINTENANCE
    revocable gift deed by a father in law in favour of daughter – in- law creating life estate for her maintenance
    GIFT DEED OF A FREEHOLD FARM HOUSE BY FATHER TO SON
    gift deed of a freehold farm house by father to son
    GIFT DEED OF A BUILT-UP HOUSE BY A GRAND FATHER TO A GRAND DAUGHTER
    gift deed of a built-up house by a grand father to a grand daughter
    GIFT DEED OF A RESIDENTIAL APARTMENT BY A FATHER-IN LAW TO DAUGHTER-IN LAW
    gift deed of a residential apartment by a father-in law to daughter-in law
    GIFT DEED OF A COMMERCIAL SPACE BY A HUSBAND TO A WIFE
    gift deed of a commercial space by a husband to a wife
    GIFT DEED OF A THIRD FLOOR OF A HOUSE BY A RELATIVE TO A RELATIVE
    gift deed of a third floor of a house by a relative to a relative
    DONATION DEED OF BUILTUP PROPERTY FOR RUNNING A FREE LIBRARY
    donation deed of builtup property for running a free library
    GIFT DEED OF AMOUNT BY A GRAND FATHER IN FAVOUR OF MINOR GRAND DAUGHTER FOR HER HIGHER EDUCATION AND OR FOR HER MARRIAGE
    gift deed of amount by a grand father in favour of minor grand daughter for her higher education and or for her marriage
    GIFT DEED OF AMOUNT BY A GRAND MOTHER IN FAVOUR OF MINOR GRAND SON FOR HIS HIGHER EDUCATION
    gift deed of amount by a grand mother in favour of minor grand son for his higher education
    DONATION OF A PLOT OF LAND TO A PANDIT FOR BUILDING A TEMPLE
    donation of a plot of land to a pandit for building a temple


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