Gift Deeds

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    GIFT DEED OF THE AMOUNTS PAID UNDER AN AGREEMENT TO SELL BY NOMINATION OF ALL THE RIGHTS, TITLES AND INTEREST
    gift deed of the amounts paid under an agreement to sell by nomination of all the rights, titles and interest
    GIFT DEED OF AMOUNT BY CHEQUE
    gift deed of amount by cheque
    CONDITIONAL GIFT DEED IN FAVOUR OF WIFE AND NEPHEW
    conditional gift deed in favour of wife and nephew
    GIFT DEED GIFTING AWAY GOODWILL OF BUSINESS, TRADE MARKS AND PATENT
    gift deed gifting away goodwill of business, trade marks and patent
    GIFT BY FATHER TO HIS SON OF LAND WITH BUILDING WITH MORTGAGE
    gift by father to his son of land with building with mortgage
    GIFT DEED OF A HOUSE BY A FATHER TO A SON
    gift deed of a house by a father to a son
    GIFT DEED BY A CO-OWNER OF HIS SHARE IN AN APARTMENT TO THE OTHER CO-OWNER
    gift deed by a co-owner of his share in an apartment to the other co-owner
    GIFT DEED OF AMOUNT IN INDIAN RUPEES BY A HUSBAND TO A WIFE
    gift deed of amount in indian rupees by a husband to a wife
    GIFT DEED OF AMOUNT IN INDIAN RUPEES BY A RELATIVE TO A RELATIVE
    gift deed of amount in indian rupees by a relative to a relative
    GIFT DEED OF AN AMOUNT IN INDIAN RUPEES BY A FATHER-IN LAW TO DAUGHTER-IN LAW
    gift deed of an amount in indian rupees by a father-in law to daughter-in law
    GIFT DEED OF AMOUNT IN INDIAN RUPEES BY A FATHER TO A DAUGHTER
    gift deed of amount in indian rupees by a father to a daughter
    GIFT DEED OF UNDIVIDED SHARE IN A HOUSE BY A CO-OWNER TO ANOTHER CO-OWNER
    gift deed of undivided share in a house by a co-owner to another co-owner
    DONATION DEED OF LAND AND AMOUNT FOR HOSPITAL IN FAVOUR OF CHARITABLE TRUST
    donation deed of land and amount for hospital in favour of charitable trust
    GIFT DEED OF UNDIVIDED SHARE IN THE COMMERCIAL OFFICE IN FAVOUR OF THE CO-OWNER
    gift deed of undivided share in the commercial office in favour of the co-owner
    DONATION DEED OF PLOT OF LAND TO A SOCIETY FOR RUNNING SCHOOL WITH CONDITION TO PROVIDE 25% ADMISSION TO POOR CHILDREN FREE OF COST
    donation deed of plot of land to a society for running school with condition to provide 25% admission to poor children free of cost
    GIFT DEED OF MARRIAGE GIFTS IN FAVOUR OF THE DAUGHTER
    gift deed of marriage gifts in favour of the daughter
    GIFT DEED OF BOOK DEBTS
    gift deed of book debts
    GIFT DEED OF UNDIVIDED SHARE IN THE APARTMENT BY JOINT OWNER TO THE NRI JOINT OWNER THROUGH A POWER OF ATTORNEY HOLDER OF THE NRI JOINT OWNER
    gift deed of undivided share in the apartment by joint owner to the nri joint owner through a power of attorney holder of the nri joint owner
    GIFT DEED OF AMOUNT BY FRIEND IN FAVOUR OF FRIEND
    gift deed of amount by friend in favour of friend
    DONATION DEED OF BUILTUP PROPERTY ALONGWITH AMOUNT FOR RUNNING CHARITABLE PRIMARY SCHOOL
    donation deed of builtup property alongwith amount for running charitable primary school


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