Kishore Bahuguna Vs State of Uttarakhand
.... ablishment of said garbage. However, for its regular maintenance and functioning in accordance with statutory provisions particularly Solid Waste Management Rules, 2016, we find it appropriate with the matter of examine by District Administration at local level and if they find any want of prope ...
National Green Tribunal Principal Bench, New Delhi
Paldan Phunchog Vs State Of Himachal Pradesh
.... ing operational dumpsites for their potential of bio-mining and bio-remediation and wheresoever feasible, take necessary actions to bio-mine or bio-remediate the sites; (zk) in absence of the potential of bio-mining and bio-remediation of dumpsite, it shall be scientifically capped as per ...
National Green Tribunal Principal Bench, New Delhi
S R Sangar Vs Govt. of NCT of Delhi
.... ust and reliable system of provisioning of treated water to the park. 9. That in the meantime a letter dated 27.11.21 was received from DJB stating that it shall with its own funds, install small modular DSTPs in all parks and laying conveyance from the nearest sewerage system to the DSTPs. ...
National Green Tribunal Principal Bench, New Delhi
Sandeep Vs JR Group Power Automobile India Pvt Ltd
.... oponent videemail dated 14.02.2024. In its reply respondent no. 1-project proponent has mentioned that its plant is situated at Plot No. 22-23-24, Sector-7, HSIIDC, Bawal, Haryana. HSPCB vide its letter dated 16.05.2021 granted consent to respondent no. 1 to operate its plant at the aforemention ...
National Green Tribunal Principal Bench, New Delhi
Om Prakash and Ors Vs State of Himachal Pradesh & Ors
.... by this Tribunal, and complainant must file proper application in accordance with rules, if he/they have any grievance which involves a substantial question relating to environment arising due to contamination of the enactments mentioned in Schedule of NGT Act, 2010. 3. In view thereof, we ...
National Green Tribunal Principal Bench, New Delhi
M C Mehta Vs Union of India
.... he entire record was examined and thereafter, order was passed. 2. Review applicant has tried to impress upon by this Review Application that the situation is under improvement but it is evident from the facts stated in this Review Application that still sewage/untreated effluent is being d ...
National Green Tribunal Principal Bench, New Delhi
Rammohan Sharma Vs State of Uttar Pradesh & Ors
.... e collection of solid waste Municipal Corporation Agra hired 02 firms namely: - M/s J.S Enviro Services - 06 wards M/s Swachhta corporation –94 wards The collected solid waste is transferred through the different transfer stations located within the municipal limit in Agra. Deta ...
National Green Tribunal Principal Bench, New Delhi
News item "Sugandhagiri tree felling case Forest dept stays suspension of South Wayanad DFO" appearing in Onmanorama dated 18.04.2024 Vs
.... 4. The news item raises substantial issue relating to compliance of the environmental norms and implementation of the provisions of scheduled enactment. 5. Power of the Tribunal to take up the matter suo-motu has been recognized by the Hon’ble Supreme Court in the matter of “ Municipa ...
National Green Tribunal Principal Bench, New Delhi
News item titled "Hadapsar residents demand action against open garbage burning" appearing in the Hindustan Times dated 14.04.2024 Vs
.... ent Rules, 2016 and the Environment Protection Act, 1986. 5. The news item raises substantial issue relating to compliance of the environmental norms and implementation of the provisions of scheduled enactment. 6. Power of the Tribunal to take up the matter suo-motu has been recognized ...
National Green Tribunal Principal Bench, New Delhi
Sushil Tyagi Vs State of Uttarakhand
.... de by the complainant to various authorities but no action has been taken. 3. In our view, the complaint in this application, at the first instance, can be looked into by Local Authorities, hence we constitute a joint Committee comprising District Magistrate, Haridwar and Uttarakhand State ...
National Green Tribunal Principal Bench, New Delhi
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