Namsinrei Panmei Vs State Of Manipur & Anr
.... JUDGMENT Golmei Gaiphulshillu, J Heard Mr. HS. Paonam, learned sr. counsel appearing for the petitioner and Mr. M. Devenanda, learned Addl. AG appearing for the respondent. As suggested and agreed between the learned counsels appearing for the parties, let the matter be listed be ...
Manipur High Court (Imphal)
Md. Zakir Ahamed Alias Abo & Anr Vs State Of Manipur
.... e documents filed in connection to the present Transfer Petitioner and thereafter make appropriate order for staying the proceedings of the Ld. Trial Court in Special Trial Case No. 46 of 2019, in the best interest of justice; ii. To pass such other interim orders as seemed just and expedie ...
Manipur High Court (Imphal)
Md. Yaibi Vs State Of Manipur & Anr.
.... tioner and Mr. Samarjit Hawaibam, learned senior counsel appears for the respondents. The latest health condition report dated 21.10.2024 in respect of the accused UTP namely, Md. Yaibi called for from the SP, Manipur Central Jail, Sajiwa has been submitted before this Court. Registry ...
Manipur High Court (Imphal)
Thangjam Gomti Devi & Anr. Vs Deputy Director, Directorate Of Enforcement Government Of India & Anr.
.... ing, the learned counsel appearing for the petitioner fairly submits that he purchased the land from the owner, who purchased the land from the original owner, who is the accused. The learned counsel appearing for the petitioner is directed to bring in the present petitioner who purchased t ...
Manipur High Court (Imphal)
N. Ranjit Singh Vs State Of Manipur & Anr.
.... learned Deputy Advocate General appearing through VC on behalf of the respondents and requested to give some time to file counter affidavit. In the meantime, the operation of the impugned order dated 22.10.2024 issued by the respondent No. 2 is stayed in respect of the petitioner. How ...
Manipur High Court (Imphal)
Namsinrei Panmei Vs State Of Manipur & Anr
.... JUDGMENT Golmei Gaiphulshillu, J Heard Mr. HS. Paonam, learned sr. counsel appearing for the petitioner and Mr. M. Devenanda, learned Addl. AG appearing for the respondent. As suggested and agreed between the learned counsels appearing for the parties, let the matter be listed be ...
Manipur High Court (Imphal)
Lamphel Areas Unemployed Youth Organisation Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list these cases again on 18-10-2024. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Gurumayum (O) Haomom Merina Devi Vs Ahongshangbam Bhobon Singh & Anr.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list these cases again on 03-12-2024. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Wahengbam Chaobalal Singh Vs Wahengbam Irabot Singh And 2 Ors.
.... Golmei Gaiphulshillu, J As prayed for by the learned counsel appearing for the parties, list this case again on 28.11.2024. Earlier interim order is extended till the next date of hearing. ...
Manipur High Court (Imphal)
Ph. Shajid Shohail Aktash Vs State Of Manipur
.... A. Guneshwar Sharma, J [1] Present Mr. N. Zequeson, learned counsel for the petitioner and Mr. H. Debendra, learned Dy. A.G. assisted by Ms. Sharmila, learned counsel for the State respondent. [2] On joint request, list this case on 05.11.2024 ...
Manipur High Court (Imphal)
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