N Parango Singh & 24 Ors. Vs State Of Manipur & Anr.
.... t Magistrates/Deputy Collectors and for non-Aspirational Districts, it is with the CDPO in terms of the Instruction dated 14.03.2018 issued by Ministry of Women & Child Development, Government of India. It is also pointed out that in Manipur, Chandel District is the only Aspirational District ...
Manipur High Court (Imphal)
Achun @ Machungam Panmei Vs State Of Manipur & 5 Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list this case again on 17-01-2025. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Abujam Kumar Singh & Anr. Vs State Of Manipur 6 Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list this case again on 15-01-2025. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
State Of Manipur & Anr. Vs Manipur Olympic Association & 2 Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list these cases again on 02-12-2024. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Irengbam Gandhajit Singh & 7 Ors. Vs State Of Manipur & Anr.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list this case again on 17-01-2025. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
JC-356629W Rajib Kumar Sarkar Vs Union Of India & Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list this case again on 16-01-2025. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Moirangthem Herokumar Singh & 14 Ors. Vs Union Of India & Anr.
.... Golmei Gaiphulshillu, J On joint request of learned counsel appearing for the parties, list the matter on 05.12.2024. Interim order, if any, is extended till the next date of hearing. ...
Manipur High Court (Imphal)
Otkholun Khongsai Vs Commissioner/ Secretary (Power) & Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list this case again on 20-01-2025. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Khaidem Muhindro Singh & Anr. Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list this case again on 17-01-2025. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Thoubal Ningthou Lai Vs N. Tompok Singh & 5 Ors.
.... r Association mentions on behalf of the members of the Bar that due to indefinite curfew from 10:00 a.m. and ban of the internet, learned counsel could not appear both physically and virtually and also could not access cause list from the website. He prays that except for motion matter, the othe ...
Manipur High Court (Imphal)
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