Leishangthem Bharti Devi Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J Ms. Nandita, learned counsel appearing for the petitioner prays for taking up this matter after 2 (two) weeks. Mr. Niranjan Sanasam, learned Government Advocate and Mr. S. Suresh, learned counsel appearing for the respondents have no objection. As praye ...
Manipur High Court (Imphal)
Mayengbam Rojee Devi @ Luwang Leima Vs State of Manipur & Ors.
.... Ahanthem Bimol Singh J Mr. Y. Ibomcha, learned counsel, appearing for the petitioner prays for taking up this mater after 2 (two) weeks. Mrs. L. Monomala, learned Government Advocate and Ms. Ch. Reena, learned counsel appearing for the respondents have no objection. As prayed ...
Manipur High Court (Imphal)
Deputy Commissioner/ Collector (LA) Vs Chandam (N) Thoudam (O) Kiranmala Devi & Ors.
.... ingh, J Mr. Niranjan Sanasam, learned Government Advocate made a prayer on behalf of Mr. RK Umakanta, learned Government advocate appearing for the applicant for taking up these matters after 1 (one) week. Mr. H. Ishwarlal, learned counsel appearing for the respondents has no objection ...
Manipur High Court (Imphal)
Moirangthem Dhanabir Singh & Ors. Vs Seram Ramchandra Meitei & Anr
.... Ahanthem Bimol Singh, J Mr. Y. Ibomcha, learned counsel appearing for the applicants prays for taking up this matter after 1 (one) week. Mr. L. Seityandra, learned counsel appearing for the respondents has no objection. As prayed for, list this case aga ...
Manipur High Court (Imphal)
Solensei Haokip Vs State Of Manipur
.... Siddharth Mridul, J Mr. L. Shashibushan, learned senior counsel, appears on behalf of the petitioner; and Mr. R.K. Umakanta, learned PP, appears on behalf of the State. At the joint request of learned counsel, appearing on behalf of the parties, hearing of the petition is adjourned. ...
Manipur High Court (Imphal)
Seram Neken Singh Vs Thongam Bishwajit Singh & 2 Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, Registry is directed to place the records of these cases before the appointed Commissioner for examination of the witnesses produced by the respondent No. 1 in connection with the Electio ...
Manipur High Court (Imphal)
Kshetrimayum Jiten Singh Vs State Of Manipur
.... Ahanthem Bimol Singh, J Mr. Th. Ibohal, learned senior counsel assisted by Mr. Kashi Anand, learned counsel appeared for the petitioner and Mr. S. Samarjeet, learned senior panel counsel appeared for the respondents. On the joint prayer made by the learned counsel appearing for the pa ...
Manipur High Court (Imphal)
Salauddin Vs Union Of India, Represented By The Narcotics Control Bureau (NCB), Through Its Intelligence Officer, Narcotics Control Bureau, Imphal, CPWD Quarters, Changangei, Kongba Uchekon, 795008, Imphal West, Manipur
.... 8. That, with regards to the averment made in para no. 9 to 11 of the bail application, the answering respondent has no comment to be made as it is a matter of record. Except to the averment made therein that the petitioner is not aware of the presence of contraband substance in his truck, ...
Manipur High Court (Imphal)
JD Gangte Vs Union Of India & Ors.
.... Ahanthem Bimol Singh, J Md. Shahidur Rahman, learned counsel appearing for the petitioner prays for taking up this matter after three weeks. Ms. Niana, learned counsel appearing for the respondents has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
Nurjahan Begum Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J Mr. Deepak Prasad Sahu, learned counsel appearing for the petitioner prays for taking up this matter after two weeks. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
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