R.K. Tamphasana Singh Vs Chanam (N) A. (O) Loidang Devi & Ors
.... UDGMENT Ahanthem Bimol Singh, J Mr. A. Bheigya Meitei, learned counsel appearing for the respondents seeks one week’s time for filing objection to the connected applications. Mr. N. Mahendra, learned counsel appearing for the appellant has no objection. As prayed for, list t ...
Manipur High Court (Imphal)
Kh. Kalachand Singh Vs Union Of India; & Ors.
.... eeks 2 weeks’ time for filing counter affidavit. Mr. Boboy Potsangbam, learned CGSC appearing for the Union of India submitted that counter affidavit on behalf of the Union of India has already been filed. Mr. Kh. Lupenjit, learned counsel appearing for the petitioner has no objection ...
Manipur High Court (Imphal)
Mutum Yaiskul Meitei Vs State Of Manipur & 2 Ors.
.... 4-2024 submitted by the petitioner on its own merit and to dispose of the same by issuing appropriate order within a stipulated period. [4] Mr. H. Samarjit, learned GA appearing for the respondents fairly submitted that as the prayer of the petitioner is confined to the consideration and d ...
Manipur High Court (Imphal)
Ratna Thapa & Ors. Vs State Of Manipur & Ors.
.... he present writ petition can be disposed of as infructuous. Mr. Wungpam Yangya, learned counsel appearing for the petitioners also fairly submitted that in view of the said letter, the present writ petition can be closed as infructuous. The learned counsel for the petitioner, however, submi ...
Manipur High Court (Imphal)
Md. Tahir Ali Jamil Vs State Of Manipur
.... l Baqee Khan, learned counsel appearing for the petitioner prays for taking up this matter after the summer vacation. Mr. H. Samarjit, learned GA and Mr. Albert Keisham, learned counsel appearing for the respondents submitted that they have no objection. As prayed for, list this case a ...
Manipur High Court (Imphal)
M/S Capital Information Technology (IT) Park Represented By H. Kunjeshwar Sharma Vs State Of Manipur & Anr.
.... eared for the petitioner and Mr. H. Debendra, learned Dy.AG assisted by Mr. A. Bheigya Meitei, learned counsel appeared for the respondents. It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted for final hearing and early disposal. As p ...
Manipur High Court (Imphal)
Kangjam Bidur Singh Vs State Of Manipur; & Ors.
.... Khan, learned counsel appearing for the petitioner prays for taking up these matters after the summer vacation. Mr. A. Bheigya Meitei, learned counsel and Mr. N. Surendrajit, learned counsel appearing for the respondents submitted that they have no objection. As prayed for, list these ...
Manipur High Court (Imphal)
All Manipur Contractors Association Forum Vs Union Of India & 4 Ors.
.... ubmitted that he has drafted counter affidavit and the same has been sent for swearing and accordingly, the learned GA prays for taking up this matter just after the Summer Vacation so as to enable him to file the same. Mr. S. Rupachandra, learned senior counsel appearing for the petitioner ...
Manipur High Court (Imphal)
K. Namkaolung Vs State Of Manipur & 13 Ors.
.... as drafted counter affidavit and the same has been sent for swearing and accordingly, the learned GA prays for taking up this matter just after the Summer Vacation so as to enable him to file the same. Ms. W. Bidyarani, learned counsel appearing for the petitioner has no objection. As ...
Manipur High Court (Imphal)
Okram Leikai Youth Club Vs State Of Manipur
.... l Singh, J Ms. Rinika Maibam, learned counsel appearing for the petitioner prays for taking up this matter after the summer vacation. The learned counsels appearing for the other side submitted that they have no objection. As prayed for, list these cases again on 05.08.2024. ...
Manipur High Court (Imphal)
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