Heisnam Premchandra Singh Vs State Of Manipur & 2 Ors.
.... ngh, J None appeared for the petitioner. Mr. Th. Vashum, learned G.A. appearing for the respondents, submitted that counter affidavit on behalf of the respondents has been filed. As prayed for by the learned G.A., list this case again on 06.06.2025. In the meantime, petition ...
Manipur High Court (Imphal)
BM Nasir Ahamed Shah & 4 Ors. Vs State Of Manipur & 2 Ors.
.... Ahanthem Bimol Singh, J Mr. Th. Vashum, learned G.A. appearing f or t he respondents, seeks 3(three) weeks’ time for filing counter affidavit . Prayer is allowed. List this case again on 10.06.2025. ...
Manipur High Court (Imphal)
Samsen Koireng Vs State Of Manipur & 3 Ors.
.... Ahanthem Bi Mol Singh, J Mr. Shyam Sharma, learned G.A. appearing for the respondents, seeks 3(three) weeks further time for filing counter affidavit . Prayer is allowed. List this case again on 05.06.2025. ...
Manipur High Court (Imphal)
T. Hemjit Singh Vs State Of Manipur & Anr.
.... Ahanthem Bimol Singh, J Mr. S. Lokhendro, learned counsel appeared for the petitioner and Mr. Shyam Sharma, learned GA appeared for the respondents. On the joint prayer made by the counsel appearing for the parties, list these cases again on 27-05 ...
Manipur High Court (Imphal)
Moirangthem Ningol Thounaojam Ongbi Pusparani Devi Vs Km. Yurembam Inakhunbi Devi
.... affairs is not only required to be maintained, but it is presumed to exist till the Courts orders otherwise. The Court, in these circumstances has the duty, as also the right, to treat the alienation/assignment as having not taken place at all for tis purposes. Once that is so, Pritam Singh and ...
Manipur High Court (Imphal)
Manipur Home Guards Employees Welfare Association & 4 Ors. Vs State Of Manipur & 2 Ors.
.... Singh, J Mr. Rendy, learned counsel appeared for the petitioners and submitted that he is ready to advance argument. Mr. L. Monomala, learned GA seeks adjournment of hearing of this case on the ground that the conducting Government counsel is absent today due to some personal difficul ...
Manipur High Court (Imphal)
Abujam Bimol Singh Vs State Of Manipur; & 3 Ors.
.... Ahanthem Bimol Singh, J Mrs. RK. Emily, learned Deputy GA and Mr. S. Jasobanta, learned counsel appearing for the respondents seek 3 weeks’ time for filing counter affidavit. Mr. S. Rupachandra, learned senior counsel appearing for the petitioner has no objection. As prayed f ...
Manipur High Court (Imphal)
Th. Indrajit Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J Mr. Th. Vashum, learned GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Ms. Rinika Maibam, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
G.A. Tomba Sharma Vs Irungbam Irabot Singh
.... ounsel appearing for the petitioner submitted that he has received instructions from the petitioner and seeks leave for withdrawing the present petition. Ms. Saibiya Kh., learned counsel appearing for the respondent submitted that she has no objection. Leave granted. The present ...
Manipur High Court (Imphal)
L. Wungnaoshang & Ors. Vs K. Luingam & Anr.
.... Ahanthem Bimol Singh, J Mr. Karung H. Kom, learned counsel appearing for the appellants prays for taking up this matter after one week. Mr. Th. Henba, learned counsel appearing for the respondents has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
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