Toijam Jayanta Kumar Vs State Of Manipur; & Anr.
.... uarely covered by the judgment dated 29.04.2025 passed in the case of “S.D. Jayaprakash & Ors. Etc. vs. The Union of India & Others” and that the present writ petition can be disposed of in terms of the said judgment passed by the Hon’ble Apex Court. Mrs. L. Monomala, learned GA a ...
Manipur High Court (Imphal)
M. Ibomcha Singh Vs State Of Manipur & Ors.
.... J When the matter is called up, none appeared for the petitioner. Mrs. L. Monomala, learned GA appearing for the respondents prays for dismissing this writ petition for non-prosecution. As the counsel for the petitioner is absent today, no adverse order is passed today. List ...
Manipur High Court (Imphal)
Yumlembam Abungcha Singh & 5 Ors. Vs State Of Manipur & Anr.
.... e for the State respondents appearing through video conferencing, submits that the State respondents have already filed affidavit in WP(C) No. 20 of 2022 and prays for two weeks’ time for filing counter affidavit in WP(C) No. 21 of 2022. Md. Abdul Baqee Khan, learned counsel for the petitio ...
Manipur High Court (Imphal)
Ch. Budhichandra Singh & Anr. Vs G. Ibohal Sharma By His Lrs G.O. Padma Devi & 2 Ors.
.... , learned counsel appearing for the respondents, prays for adjournment of the hearing of these cases for 3(three) weeks on the ground that his senior has some personal difficulty. Mr. Bikash Sharma, learned counsel appearing for the appellants, has no objection. As prayed for, list the ...
Manipur High Court (Imphal)
State Of Manipur Vs Koting Lamkang
.... eks’ time. This prayer is vehemently objected to by Mr. T. Rajendra, learned senior counsel appearing for the respondent on the ground that there has been much delay on the part of the appellant and that early disposal of this appeal is required in the interest of justice. As the lear ...
Manipur High Court (Imphal)
Collector (LA), Imphal West & Anr. Vs Abujam Bira Singh
.... Ahanthem Bimol Singh, J Mr. M. Devananda, learned senior counsel, appeared for the applicants. However, none appeared for the respondent. As the counsel for the respondent is absent, let this case be listed again on 02.05.2025. ...
Manipur High Court (Imphal)
Reshma Chongtham Vs Manipur Legislative Assembly & 2 Ors
.... them Bimol Singh, J Ms. Julekha Khan, learned counsel appearing for the respondents submitted that she has received parawise comment and as such, seeks two weeks’ time for filing counter affidavit. Ms. N. Deepika, learned counsel appearing for the petitioner has no objection. As ...
Manipur High Court (Imphal)
Haobam Jennycater Singh Vs State Of Manipur
.... Ahanthem Bimol Singh, J When the matter is called up, none appeared for the parties. Registry is directed to list this case again on 22.05.2025 by showing all the names of the learned counsel appearing for the parties in the cause list. ...
Manipur High Court (Imphal)
Ram Kumar Thakur Vs Union Of India
.... dated 10.03.2025 passed by this Court in WP (C) No. 84 of 2023 and 12.03.2025 passed by this Court in WP (C) No. 797 of 2021, as the issue raised in the present writ petitions and those in the aforesaid writ petitions are same. Mr. S. Vijayanand Sharma, learned senior panel counsel appearin ...
Manipur High Court (Imphal)
State Of Manipur & 2 Ors. Vs Nirmala Athokpam & Anr.
.... m Bimol Singh, J Ms. Rinika Maibam, learned counsel appearing for the respondents prays for taking up these matters after two weeks on the ground that her senior has some personal difficulty. Mr. M. Rarry, learned senior counsel appearing for the petitioners has no objection. As ...
Manipur High Court (Imphal)
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