Jayant Kumar Vs Ministry of Environment, Forest & Climate Change
.... for long but must exercise its power of appraisal/re appraisal within a reasonable time. In Para 49 of the Judgement in Rakesh Sharma vs. State of Rajasthan (Supra), this Tribunal has said: 49. Before parting with Issue I, we find it expedient to observe that respondents 7 to 11 all have a ...
National Green Tribunal Principal Bench, New Delhi
Harish Deshwal Vs MoEF&CC & Ors
.... k kilns violating the norms are available in those photographs, therefore, brick kilns can be identified by the UPPCB. 5. In the circumstances which are disclosed above, we permit the applicant to file a fresh complaint to the UPPCB along with the photographs of the violating brick kilns wi ...
National Green Tribunal Principal Bench, New Delhi
Gulabwati Vs Environment Pollution (Prevention and Control) Authority & Ors
.... xisting on the orchard. Applicant has stated that certain medicines have been put on the roots of the trees to destroy them and this complaint was made to the police station on 02.05.2024 and 03.05.2024 but no action has been taken. 3. We are the view that such a complaint needs to be first ...
National Green Tribunal Principal Bench, New Delhi
Dr. Ajay Kumar & Ors Vs Union of India & Ors
.... 6.04.2024 when it was adjourned, since the applicant had not given the particulars of the respondents in the original application. 3. Applicant present in person submits that the memo of parties with full particulars of the parties have been filed on 30.04.2024. The plea in I.A No. 217/202 ...
National Green Tribunal Principal Bench, New Delhi
Salman Miya Vs State of UP & Ors
.... liberty. I.A. No. 77 of 2023 8. Learned Counsel appearing for the Applicant stated that against imposition of environmental compensation she may avail the remedy as available in law and present IA is not being pressed. 9. The IA is accordingly dismissed as not pressed of with lib ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Greater Chennai Corporation identifies 25 hotspots where construction debris gets dumped regularly" appearing in The Hindu dated 01.05.2024 Vs
.... Coast Road fringes. 3. The news item raises substantial issue relating to compliance of the environmental norms, especially compliance of the Solid Waste Management Rules, 2016, the Construction and Demolition Waste Management Rules, 2016 and the Environment (Protection) Act, 1986. 4. ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Explosion kills one injures six in Chhattisgarh�s Bemetara factory blast" appearing in the Deccan Herald dated 25.05.2024 Vs
.... News Indian Express dated 12.02.2021 titled “At least 19 dead in Virudhunagar firecracker factory blast, more than 30 injured ” has directed payment of compensation to the extent of Rs. 20 Lakhs in such incidents and has directed as under:- “xxx …………………………..…….xxx…………………….………….xxx 9. ...
National Green Tribunal Principal Bench, New Delhi
Onkar Singh Vs Bharat Bhushan Dua & Anr
.... sed illegally in the open area. He has also submitted that complaint enclosed with the original application was made to the Chairman, Delhi Pollution Control Committee (DPCC) but no action has been taken till now. 2. Considering the nature of grievance which has been raised by the applicant, ...
National Green Tribunal Principal Bench, New Delhi
Nizamuddin West Association Vs Union of India & Ors
.... opy of I.A. to all the concerned parties. Learned counsel for the Delhi Jal Board submits that the copy of I.A No. 170/2024 has not been received till now. If that is so, the applicant may supply a copy thereof in terms of the order dated 16.04.2024. Reply of the respondents in the I.A No. 170/2 ...
National Green Tribunal Principal Bench, New Delhi
Sushil Raghav Vs Union of India & Ors
.... The OA reflects that for violation of the Graded Response Action Plan (GRAP), Uttar Pradesh Pollution Control Board (UPPCB) has imposed penalty of Rs. 25, 00, 000/- on 02.11.2023. 2. If the Project Proponent is causing violation of any environmental norms or is creating any air pollution o ...
National Green Tribunal Principal Bench, New Delhi
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